NELSON SAILO

225 recorded High Court judgment(s) · 2020–2024

Courts

Gauhati High Court

225

Disposed Of	170
Dismissed	23
Dismissed on withdrawal with liberty to approach again	18
Allowed	12
Closed	2

SHRI VETHISA LOHE v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2024-08-30)
SHRI VETHISA LOHE v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2024-08-30)
SHRI THEJAPIETUO SOTE v. THE STATE OF NAGALAND AND 5 ORS — Gauhati High Court (2024-08-29)
SHRI IMKONGKUMZUK v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2024-08-29)
SMTI. TOLI S. ACHUMI v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2024-08-29)
MR. MHANEILHOULIE SECU, v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-08-29)
SHRI MOAMONGBA AO v. THE STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2024-08-27)
SHRI WEDETE KAPFO AND 2 ORS v. SHRI LIMTSABA T. SANGTAM AND 5 ORS — Gauhati High Court (2024-08-27)
SMTI. M. NYUMUNG PHOM v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2024-08-27)
ALL NAGALAND GOVT. DRIVERS ASSOCIATION (CC) AND 3 ORS v. THE COMMISSIONER AND SECRETARY AND 2 ORS — Gauhati High Court (2024-08-23)