NELSON SAILO

2,813 recorded High Court judgment(s) · 2017–2026

Courts

Gauhati High Court

2813

Disposed Of	2049
Allowed	214
Dismissed	136
Closed	119
Dismissed on withdrawal with liberty to approach again	87
Dismissed As infractuous	59
Rejected	27
Dismissed For default	25

State of Mizoram r/b The Chief Secretary and 2 Ors v. Vanchhingpuii and 2 Ors. — Gauhati High Court (2026-05-28)
M/S FS and T Electricals v. State of Mizoram and 3 Ors. — Gauhati High Court (2026-05-28)
National Insurance Co. Ltd., v. Sh K.Tuchhuana and 5 Ors. — Gauhati High Court (2026-05-28)
M/S National Insurance Co. Ltd. v. Sh. K. Tuchhuana and 7 Ors. — Gauhati High Court (2026-05-28)
Sh. Lhunjangam v. The State of Mizoram and Anr. — Gauhati High Court (2026-05-28)
M/S FS and T Electricals v. State of Mizoram and 3 Ors. — Gauhati High Court (2026-05-28)
Hmingthanmawii v. Smt. Ramtharlawmi and 4 Ors. — Gauhati High Court (2026-05-28)
Sh. Abul Hussein Barbhuiya v. State of Mizoram and 3 Ors. — Gauhati High Court (2026-05-26)
DR DHARITRI BARUAH v. THE STATE OF ASSAM AND 5 ORS. — Gauhati High Court (2026-05-21)
Dr. Bijayananda Mohanty v. Union of India r/b Secretary Ministry of Education Govt. of India, New Delhi — Gauhati High Court (2026-05-20)