LexNELSON SAILO
79 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 79 |
Disposal nature
| Disposed Of | 38 |
| Dismissed | 10 |
| Dismissed On withdrawal no order for such liberty | 9 |
| Closed | 8 |
| Allowed | 8 |
| Dismissed on withdrawal with liberty to approach again | 3 |
| Dismissed As infractuous | 3 |
Recent judgments
- THE STATE OF AP and 2 Ors. v. M/s Palo Malo Enterprise and 7 Ors. — Gauhati High Court (2023-12-05)
- M/s Capital Enterprises v. The State of AP and 5 Others — Gauhati High Court (2023-08-25)
- Lek Megu v. THE UNION OF INDIA and 3 Ors. — Gauhati High Court (2023-08-25)
- M/s Palo Malo Enterprise v. THE STATE OF AP and 10 Ors. — Gauhati High Court (2023-08-25)
- M/s Ragia Ku Enterprises v. THE STATE OF AP and 5 Ors. — Gauhati High Court (2023-08-25)
- Dacha Bagang v. THE STATE OF AP and 10 Ors. — Gauhati High Court (2023-08-24)
- Taking Talom v. THE STATE OF AP and 4 Ors. — Gauhati High Court (2023-08-24)
- Linggong Ninggo and 11 Ors. v. THE UNION OF INDIA — Gauhati High Court (2023-08-24)
- TAMI PALENG v. THE STATE OF AP AND 3 ORS. — Gauhati High Court (2023-08-22)
- M/s Asean Agencies v. THE STATE OF AP and 3 Ors. — Gauhati High Court (2023-08-22)