NEERAJ TIWARI

17,468 recorded High Court judgment(s) · 2015–2026

Courts

Allahabad High Court

17468

Disposed off/Decided on merits	6614
Allowed/Partly Allowed on merits	6068
Dismissed on merits	2587
Dismiss other than merit(DD/Non Prosec./Abated)	1512
DISMISSED AS NOT PRESSED	227
DISMISSED AS WITHDRAWN	165
DISMISSED AS INFRUCTUOUS	146
Allowed/Partly Allowed on merits/Granted	62

DURGA BUX SINGH and 3 ORS. v. STATE OF U.P. THRU COLLECTOR BAHRAICH and 2 ORS. — Allahabad High Court (2026-04-20)
OMPAL SINGH v. RAJENDRA PESIYA, DISTRICT MAGISTRATE AND ANOTHER — Allahabad High Court (2025-09-02)
AMAR SINGH AND 2 OTHERS v. SUBHASH LY — Allahabad High Court (2025-08-21)
DADU RAM v. SHRI DINESH KUMAR, DISTRICT INSPECTOR OF SCHOOLS — Allahabad High Court (2025-08-17)
AJAY KUMAR RAI v. SRI RAM JI RAM ASSISTANT COLLECTOR/ TEHSILDAR, TEHSIL MOHAMMADABAD — Allahabad High Court (2025-08-17)
RAM AASRE v. SHRI DHARM VEER SINGH, POSTED AS MANAGING DIRECTOR, U.P. STATE BRIDGE CORPORATION LTD. — Allahabad High Court (2025-05-27)
SMT MAHATABUN NISHA v. SRI SATYA PRAKASH CHAUBEY, CONSOLIDATION OFFICER, BADLAPUR — Allahabad High Court (2025-05-04)
RAJ KISHORE SINGH v. STATE OF U.P. THRU. PRIN. SECY. JAIL ADMINISTRATION AND REFORMS DEPTT. U.P. LKO. AND 2 OTHERS — Allahabad High Court (2025-03-28)
SRI ARUN KUMAR GAUTAM PNO NO. 172170062 v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 2 OTHERS — Allahabad High Court (2024-12-13)
SHIV PURAN DUBEY AND 29 OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 17 OTHERS — Allahabad High Court (2024-12-13)