NEERAJ P. DHOTE

1,515 recorded High Court judgment(s) · 2023–2026

Courts

Bombay High Court

1515

Admitted/Allowed/Granted/Rule Absolute	776
DISPOSED OFF	387
APPLICATION ALLOWED	172
Withdrawn	71
DISMISSED	57
PARTLY ALLOWED AND PARTLY DISMISSED	27
DELAY CONDONATED/REJECTED.	15
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	3

SHIVAJI NARAYANRAO DAHALE AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2026-04-28)
KAMILKHA NURKHAN PATHAN AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2026-04-28)
MEENA RAMDAS BHADE AND ANOTHER v. THE UNION OF INDIA, THROUGH GENERAL MANAGER, CENTRAL RAILWAY, C.S.T. MUMBAI — Bombay High Court (2026-03-26)
THE EXECUTIVE ENGINEER, BEMBLA PROJECT DIVISION NO.5, YAVATMAL v. RAMABAI PANDURANG UDRAKE AND OTHERS — Bombay High Court (2026-02-24)
V.I.D.C. THROUGH ITS EXECUTIVE ENGINEER, YAVATMAL PROJECT CONSTRUCTION DIVISION, YAVATMAL AND ANR v. RAMDAS DAGDU PADHEN AND OTHERS — Bombay High Court (2026-02-23)
THE EX. ENGINEER, M.I.W. JALGAON v. BAPU MAHADU NIKALE AND ORS — Bombay High Court (2025-12-24)
NANDKISHOR KAILAS GITE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2025-12-24)
YASHWANT DHONDIBA DHUMAL AND ORS. v. THE EXECUTIVE ENGINEER, URDHVA PRAVARA CANAL DIVISION, GHULEWADI AND ANR. — Bombay High Court (2025-12-24)
TRYAMBAK RAMKISAN DAHIWAL v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-12-24)
BAPU MAHADU NIKALE AND ORS v. THE STATE OF MAHARASHTRA, THROUGH COLLECTOR, JALGAON AND OTHERS — Bombay High Court (2025-12-24)