NEERAJ KISHAN KAUL, ACTING

65 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• BAHY ZAHRA AHMAD v. GOVT. OF N.C.T. OF DELHI — Delhi High Court (2009-05-29)
• SATYAPAL TYAGI v. GOVT. OF INDIA & ORS. — Delhi High Court (2009-05-29)
• DTC v. RANBIR SINGH — Delhi High Court (2009-05-28)
• PREM CHAND GUPTA v. UOI & ORS. — Delhi High Court (2009-05-28)
• BASANT BAGDE v. HINDUSTAN PREFAB LTD. — Delhi High Court (2009-05-28)
• RAJAN BABU T.B.HOSPITAL PATIENTS WELFARE SOCIETY REGD. v. SAVITRI DEVI — Delhi High Court (2009-05-28)
• JAGDISH CHANDER v. N.D.M.C. — Delhi High Court (2009-05-27)
• UNIVERSITY OF DELHI & ORS. v. ANOOP PRAKASH AVASTHI — Delhi High Court (2009-05-26)
• NEWSLINE & ORS. v. UOI & ORS. — Delhi High Court (2009-05-26)
• SAROJA K.(PROPRIETOR) & ORS. v. GOVT. OF N.C.T. OF DELHI & ORS. — Delhi High Court (2009-05-26)