NEENA BANSAL KRISHNA

68 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• LATE SH. RAMESH CHAND RUSTAGI v. SH. SATENDER KUMAR @ SONU & ANR. — Delhi High Court (2024-12-17)
• ATTAR SINGH v. NITIN SHOKEEN & ANR. — Delhi High Court (2024-11-14)
• SAMA KAUR & ORS v. SARDAR SINGH (DEAD) THR LRS — Delhi High Court (2024-10-08)
• SHRIRAM GENERAL INSURANCE CO. LTD. v. SAVITA & ORS. — Delhi High Court (2024-09-30)
• AJIT KUMAR GOLA v. STATE (GNCTD) ANR — Delhi High Court (2024-09-03)
• AJIT KUMAR GOLA v. STATE (GNCTD) AND ORS — Delhi High Court (2024-09-03)
• MOHD AZHAR v. THE STATE NCT OF DELHI & ORS. — Delhi High Court (2024-07-23)
• SUKHDEV YADAV @ PEHALWAN v. STATE (NCT OF DELHI) — Delhi High Court (2024-07-11)
• P (COMPLAINANT) v. STATE OF NCT OF DELHI AND ANR. — Delhi High Court (2024-07-05)
• AMITA GANDOAK v. HARKIRAT SINGH SODHI & ANR — Delhi High Court (2024-05-07)