NEELA KEDAR GOKHALE

335 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• ASHWINI RAJU KHANDARE v. RAJU @ RANULING BALASAHEB KHANDARE AND ORS. — Bombay High Court (2025-07-16)
• MEGHA D/O NANA CHAVAN v. RUPALI RAJKUMAR DONGRE AND ANR — Bombay High Court (2025-05-06)
• SOURABH AJIT YADAV AND ORS v. JAYA SOURABH YADAV AND ORS — Bombay High Court (2025-05-06)
• JAYASHREE W/O VITHOBHA FADATARE AND ANR v. RUPALI W/O RAJKUMAR DONGRE AND ANR — Bombay High Court (2025-05-06)
• SHIVAJI S/O DASHRATH DONGRE AND ANR v. RUPALI W/O RAJKUMAR DONGRE AND ANR — Bombay High Court (2025-05-06)
• FAISAL ALI MUKADAM v. NILOFER FAISAL MUKADAM AND ANR — Bombay High Court (2025-05-05)
• ASHWINI W/O ABHIJIT DESHMUKH @ MISS ASHWINI D/O AMRUTRAO SHINDE v. ABHIJIT S/O BALASO DESHMUKH AND ANR — Bombay High Court (2025-05-05)
• MUKUND NARAYAN GADKARI AND ORS. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2024-11-26)
• PRAMOD KASHINATH SHINDE v. SANJAY RAMESH KALE AND ANR — Bombay High Court (2024-11-19)
• SHRI. VIJAY GAJANAN BHOKARE AND ORS v. SMT. INDUBAI SHANKAR NALAWADE (D/H) AND ORS — Bombay High Court (2024-07-11)