LexNAWNEET KUMAR PANDEY
12,970 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 12970 |
Disposal nature
| BAIL GRANTED | 6787 |
| DISMISSED | 1655 |
| WITHDRAWN | 1317 |
| DISPOSED | 1130 |
| ALLOWED | 894 |
| BAIL REJECTED | 845 |
| DISMISS FOR NON-PROSECUTION | 94 |
| D.F.D. FOR NON APPEARANCE | 75 |
Recent judgments
- Sachindra Kumar Yadav v. The State of Bihar — Patna High Court (2026-02-26)
- Abhishek Anand Kumar v. The State of Bihar — Patna High Court (2026-02-26)
- Prakash Sahni v. The State of Bihar — Patna High Court (2026-02-26)
- Karu Mandal @ Karka v. The State of Bihar — Patna High Court (2026-02-26)
- Abhishek Mishra v. The State of Bihar — Patna High Court (2026-02-26)
- Ajay Kumar @ Painter v. The State of Bihar — Patna High Court (2026-02-26)
- Vijay Yadav @ Vijo Yadav @ Vijo v. The State of Bihar — Patna High Court (2026-02-26)
- Md. Anasarul @ Md. Ansharul v. The State of Bihar — Patna High Court (2026-02-26)
- Nitesh Ranjan @ Nitesh Paswan v. The State of Bihar — Patna High Court (2026-02-26)
- Ravi Kumar v. The State of Bihar — Patna High Court (2026-02-26)