NAWAL KISHORE AGARWAL, RANGNATH CHANDRAKAR

35 recorded High Court judgment(s) · 2011–2014

Courts

Disposal nature

Recent judgments

• Ku.Purnima Patel v. Shravan Kumar Rathore And Ors. — Chhattisgarh High Court (2014-02-03)
• SMT.GODAVARI BAI AND ANOTHER v. HARISH BHADAURIA — Chhattisgarh High Court (2011-11-25)
• VINAY KUMAR SINGH and ANOTHER v. SARHUL RAM BHAGAT and OTHERS — Chhattisgarh High Court (2011-11-25)
• SMT.HARBANSH KAUR AND OTHERS v. HARISH BHADAUDIA AND OTHERS — Chhattisgarh High Court (2011-11-25)
• PRAKASH SHARMA v. RAMJI AND OTHERS — Chhattisgarh High Court (2011-11-25)
• BHADURNATH AND ANOTHER v. KIRTI BHUSHAN AND OTHERS — Chhattisgarh High Court (2011-11-25)
• DWARKA VERMA v. NEW INDIA INSURANCE CO. LTD. and ORS. — Chhattisgarh High Court (2011-11-24)
• RAJESH AGARWAL v. MOHD. RAMJAN AND OTHERS — Chhattisgarh High Court (2011-11-24)
• PAVAN NAAG AND 2 OTHERS v. ARJUNLAL BAGHEL AND 2 OTHERS — Chhattisgarh High Court (2011-11-24)
• VIRENDRA KUMAR PANDEY v. PAWAN NAG and 4 ORS. — Chhattisgarh High Court (2011-11-24)