NAWAL KISHORE AGARWAL, G. MINHAJUDDIN

21 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• NIRANJAN SHANKAR SHARMA v. THE ORIENTAL INSURANCE CO. LTD. and ORS. — Chhattisgarh High Court (2012-03-19)
• SANDEEP KUMAR v. SMT. SHARDA and ORS. — Chhattisgarh High Court (2012-03-19)
• SMT. INDIYA BAI AND 4 OTHERS v. AKHILESH KUMAR AND ANOTHER — Chhattisgarh High Court (2011-08-17)
• THE ORIENTAL INSU. COMP v. SMT. KOUSHAL DEVI and ORS — Chhattisgarh High Court (2011-08-17)
• VIMAN DAS GODWANI and ORS. v. RAVI KUMAR and ANR. — Chhattisgarh High Court (2011-08-17)
• MAHETARU RAM VERMA v. SMT SONIYA ALIAS ASHOKA BAI — Chhattisgarh High Court (2011-08-17)
• BAJAJ ALLIANZ INSURANCE CO LTD v. SMT RAJKUMAR AND OTHERS — Chhattisgarh High Court (2011-08-17)
• AMITABH GHOSH v. SMT. LEPE GHOSH — Chhattisgarh High Court (2011-08-16)
• IFFCO TOKIO GENERAL INSURANCE COM. LTD. v. SMT. LILAVATI BAI and 7 ORS. — Chhattisgarh High Court (2011-08-16)
• LAXMI BAI AND ANOTHER v. MOHAN AND OTHERS — Chhattisgarh High Court (2011-08-16)