LexNAWAL KISHORE AGARWAL
10,321 recorded High Court judgment(s) · 2009–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 10321 |
Disposal nature
| DISMISSED | 5568 |
| DISPOSED OFF | 2165 |
| ALLOWED | 1405 |
| DISSMISS FOR DEFAULT/NON-PROSECUTION | 498 |
| PARTLY ALLOWED | 448 |
| WITHDRAWN | 165 |
| D.F.D.(DISSMISSED ON DEFAULT) | 34 |
| NON PROSECUTION | 15 |
Recent judgments
- YOGESH SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2022-03-08)
- KU. BHUNESWARI RATHIYA v. SOUTH EASTERN COALFIELD LIMITED — Chhattisgarh High Court (2020-10-29)
- M/S HORA TRANSPORT COMPANY PRIVATE LIMITED v. FOOD CORPORATION OF INDIA — Chhattisgarh High Court (2019-09-26)
- RAJA YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-10-01)
- SMT. VALSALA BAI @ VATSALA BAI v. SUSHMA — Chhattisgarh High Court (2018-09-20)
- JAGANNATH Dead Through Lrs v. GANESH RAM — Chhattisgarh High Court (2018-09-12)
- DEEPAK KHETRAPAL v. LAXMI PRASAD — Chhattisgarh High Court (2018-08-31)
- VISHNU DAYAL AGRAWAL v. HINDUSTAN PETROLEUM CORPORATION LIMITED — Chhattisgarh High Court (2018-08-27)
- STATE OF CHHATTISGARH and ORS. v. GOVIND RAM — Chhattisgarh High Court (2018-08-13)
- AMRESH SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-08-03)