NAWAL KISHORE AGARWAL

474 recorded High Court judgment(s) · 2009–2013

Courts

Disposal nature

Recent judgments

• Kashyap Hanwatkar v. The Chairman, National Bank For Agriculture And Rural Development And Anr. — Chhattisgarh High Court (2013-03-22)
• PAWAN KUMAR DEWANGAN v. SMT.RAMA DEWANGAN and ORS. — Chhattisgarh High Court (2013-02-08)
• Sukrit Das v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2013-02-08)
• H.d.basak And Ors. v. State Of Chhattisgarh — Chhattisgarh High Court (2013-02-08)
• ALOK AGRAWAL v. UNION OF INDIA and ORS. — Chhattisgarh High Court (2013-02-07)
• FUL SINGH RATHIYA v. FULBAI AND ANOTHER — Chhattisgarh High Court (2013-02-07)
• K.n.premnath v. Union Of India And Ors. — Chhattisgarh High Court (2013-02-07)
• Harshad Patel v. Muncipal Council ,dhamtari and Anr. — Chhattisgarh High Court (2013-02-07)
• Dinesh Mahawar v. Muncipal Council ,dhamtari and Anr. — Chhattisgarh High Court (2013-02-07)
• M/s Singhania Enterprises v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2013-02-07)