NAWAB SINGH, S. KHEHAR

43 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• HARI RAM AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-11-03)
• AMAN BIR PAL SINGH KAHLON v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2009-09-25)
• SILAK RAM & ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2009-03-16)
• STATE OF HARYANA AND ORS. v. RAJ SINGH — Punjab & Haryana High Court (2009-03-16)
• COMMISSIONER OF INCOME TAX v. JAGDISH RAJ CHAUHAN — Punjab & Haryana High Court (2009-03-05)
• CIT PATIALA v. SK KAINTAL — Punjab & Haryana High Court (2009-03-04)
• RAJINDER KUMAR v. HUDA & ANR. — Punjab & Haryana High Court (2009-03-02)
• C.I.T. PATIALA v. M/S RASAN DETERGENTS P LTD. — Punjab & Haryana High Court (2009-02-25)
• C.I.T.-III, LUDHIANA v. MARKET COMMITTEE, BAGHAPURANA, MOGA. — Punjab & Haryana High Court (2009-02-18)
• TRAFFIC MEDIA ( INDIA) PVT. LTD. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-02-18)