NAWAB SINGH,. HEMANT GUPTA

55 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• KADAMBARI BHAGAT v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-01-23)
• UNION OF INDIA AND ORS. v. DHARAM SHEEL MALIK AND ANR. — Punjab & Haryana High Court (2008-12-24)
• DULI CHAND & OR.S v. STATE OF HARYANA & OTHER — Punjab & Haryana High Court (2008-12-24)
• SAINT SOLDIER EDUCATIONAL SOCIETY AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-12-03)
• EXECUTIVE ENGINEER PB. HEALTH DIVN. NO.1 BHIWANI v. SURESH — Punjab & Haryana High Court (2008-12-02)
• EXECUTIVE ENGINEER, PWD B&R PROV. DIV. FATEHABAD v. BHAJAN LAL AND ANOTHER — Punjab & Haryana High Court (2008-12-02)
• DFO v. JAGDISH — Punjab & Haryana High Court (2008-12-02)
• THE EXECUTIVE ENGINEER, v. DHARMENDER — Punjab & Haryana High Court (2008-12-02)
• DIVISIONAL FOREST OFFICER v. RAJBIR AND ANR. — Punjab & Haryana High Court (2008-12-02)
• MURARI @ KRISHAN MURARI & ANOR. v. STATE OF HARYANA — Punjab & Haryana High Court (2008-12-01)