NAWAB SINGH

5,000 recorded High Court judgment(s) · 2001–2023

Courts

Disposal nature

Recent judgments

• PRABH DYAL SACHDEVA v. JOGA SINGH AND ORS — Punjab & Haryana High Court (2023-09-06)
• HAZURSAHIB TRANSPORT CO. (REGD) v. ST. TRANSPORT APPELLATE TRIBUNAL PB.CHD & ORS — Punjab & Haryana High Court (2023-08-07)
• VIJAY KUMAR v. RAKSHA RANI — Punjab & Haryana High Court (2023-01-06)
• PARBHA DEVI AND ANR v. VIJAY KUMAR — Punjab & Haryana High Court (2018-07-06)
• GHANSHAM DASS v. HANUMAN PARSHAD & ORS — Punjab & Haryana High Court (2018-04-16)
• INDERJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-12-16)
• DHIAN SINGH ETC. v. UNION OF INDIA ETC. — Punjab & Haryana High Court (2016-02-17)
• SURESH GARG v. SUSHILA — Punjab & Haryana High Court (2016-02-17)
• STATE OF HARYANA v. DHANI RAM ETC. — Punjab & Haryana High Court (2016-01-22)
• HARYANA WAKF BOARD v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2015-11-04)