NAVNEET KUMAR

2,161 recorded High Court judgment(s) · 2020–2025

Courts

Jharkhand High Court

2161

Bail	420
Dismissed as Withdrawn	226
Appeal Is Allowed	204
Petition Is Allowed	189
Petition Is Dismissed/rejected	172
Dissmiss For Default/Non-Prosecution	170
Dismissed AS Infractous	144
Disposed off as abated	137

BHOLA TURI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-17)
KURBAN ANSARI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-17)
HEMANT KUMAR ALIAS HEMANT SAW v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-12)
DILIP PATHAK ALIAS DILIP KUMAR PATHAK v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-11)
VIKASH KUMAR ALIAS VIKASH KUMAR RAJ v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-11)
SHIBU MAHTO ALIAS SHIVSHANKAR MAHTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-11)
RAHUL MANDAL @ RAHUL KUMAR MANDAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-10)
PAPPU YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-10)
BIRENDRA SINHA ALIAS BIRENDRA PRASAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-06)
DAMODAR YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-03-06)