NAVITA SINGH,. SUDHIR MITTAL

320 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX v. M/S HIGHWAY CYCLE INDUSTRIES — Punjab & Haryana High Court (2016-07-04)
• SEEMA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-02-12)
• SUKHDEV SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-02-12)
• AKRAM KHAN v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-02-12)
• SATBIR SINGH AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-02-12)
• MAHAVIR SINGH v. STATE ELECTION COMMISSIONER AND ORS. — Punjab & Haryana High Court (2016-02-12)
• YOUSUF ALI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-02-12)
• GEETA @ SHARDA KUMARI v. STATE ELECTION COMMISSIONER AND OTHERS — Punjab & Haryana High Court (2016-02-12)
• HARI SINGH & ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-02-11)
• RAMBIR AND ANR. v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-02-11)