NAVITA SINGH,. SATPAL

503 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• JARNAIL SINGH AND ORS v. JALANDHAR IMPROVEMENT TRUST JALANDHAR AND ORS — Punjab & Haryana High Court (2016-10-26)
• DARSHAN SINGH v. JALANDHAR IMPROVEMENT TRUST JALANDHAR AND ORS — Punjab & Haryana High Court (2016-10-26)
• JAI BHAGWAN AND ORS v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-10-18)
• RANDHIR SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2016-09-21)
• RAMPAL AND ORS v. STATE OF HARYANA & ANR — Punjab & Haryana High Court (2016-05-25)
• ASHUTOSH KUMAR GUPTA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-04-04)
• SHALINI SINGHAL v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-07-30)
• ALKA CHAUHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-07-30)
• JOGINDER SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-07-30)
• ARCHANA KOHLI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2015-07-30)