NAVITA SINGH,REGISTRAR-JUDICIAL

65 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• BRAHAM SINGH AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-09-16)
• TRISHLA JAIN AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-09-16)
• DHARAM SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-09-16)
• PARAS RAM v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2016-09-16)
• TARANJEET SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-16)
• MAHINDER SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-16)
• RATTAN LAL & ORS. v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2016-09-16)
• DEVENDER KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-16)
• DEVENDER KUMAR v. RAJESH KUMAR AND OTHERS — Punjab & Haryana High Court (2016-09-16)
• DULI CHAND v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2016-09-16)