NAVITA SINGH,. RAJAN GUPTA

560 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• DINESH BAJAJ v. SATYAWATI AND OTHERS — Punjab & Haryana High Court (2015-12-18)
• ASHOK KUMAR v. SATYAWATI & ORS — Punjab & Haryana High Court (2015-12-18)
• VIJAY UNIYAL v. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS — Punjab & Haryana High Court (2015-12-18)
• BALDEV SINGH AND ORS v. DIRECTOR RURAL DEVELOPMENT & PANCHAYAT PUNJAB CHD AND ORS — Punjab & Haryana High Court (2015-12-07)
• JAGDISH CHANDER AND ANOTHER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2015-11-27)
• SUKHDEV SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-11-27)
• SATPAL SINGH BAJWA AND OTHERS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-11-27)
• MUKESH KUMAR AND ORS v. STATE ELECTION COMMISSION HARYANA AND ORS — Punjab & Haryana High Court (2015-11-27)
• SATPAL & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2015-11-27)
• AHBAAB SINGH GREWAL AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2015-11-27)