NAVITA SINGH,. MANJARI NEHRU KAUL

169 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• DALBIR SINGH v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. — Punjab & Haryana High Court (2017-06-02)
• PURSHOTAM AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-06-02)
• RAJWINDER SINGH @ RAJA @ RANDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-06-02)
• THAKUR MOHINDER SINGH & COMPANY v. PUNJAB STSTE AGRICULTURE MANDIKARAN BOARD AND OTHERS — Punjab & Haryana High Court (2017-06-02)
• MAKHAN LAL FISH TRADERS v. PUNJAB STATE AGRICULTURE MANDIKARAN BOARD AND ORS. — Punjab & Haryana High Court (2017-06-02)
• INDERJEET v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2017-06-02)
• RAJWINDER SINGH @ RAJA @ RANDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-06-02)
• GURMEET SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2017-06-02)
• KHARAK SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2017-06-02)
• GAGANDEEP BHALLA AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2017-06-02)