NAVITA SINGH, JASWANT SINGH

1,272 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• M/S SUKHM INFRASTRUCTURE PVT.LTD. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2016-12-16)
• M/S SUKHM INFRASTRUCTURE PVT LTD v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-12-16)
• COMMISSIONER OF INCOME TAX v. M/S BHARAT UDYOG SICOP — Punjab & Haryana High Court (2016-09-07)
• BHARAT LUMBA AND ANR. v. STATE OF PUNJAB AND ANR. — Punjab & Haryana High Court (2016-08-17)
• AMRESH UPADHYAY v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-04-29)
• SHILPA JINDAL v. LD CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2016-04-29)
• MADHAVI v. LD. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2016-04-29)
• VINOD KUMAR v. CENTRAL ADMINSTRATIVE TRIBUNA, SECTOR-17, CHANDIGARH & ORS — Punjab & Haryana High Court (2016-04-08)
• SHAMSHER SINGH v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2016-04-08)
• SUKHWINDER SINGH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-04-08)