NAVITA SINGH,. JASGURPREET SINGH PURI

307 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• JASKARAN SINGH GREWAL v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2017-03-10)
• HARNAM SINGH v. DIRECTOR CONSOLIDATION HARYANA AND ORS — Punjab & Haryana High Court (2016-11-09)
• BATHINDA IMPROVEMENT TRUST v. BHOLA SINGH AND ORS. — Punjab & Haryana High Court (2016-08-31)
• ANITA GARG AND ANR. v. MOHAN LAL GARG AND ORS. — Punjab & Haryana High Court (2016-08-31)
• BATHINDA IMPROVEMENT TRUST v. RAM PAL AND ORS. — Punjab & Haryana High Court (2016-08-31)
• BATHINDA IMPROVEMENT TRUST v. AJINDER SINGH MANN AND ORS. — Punjab & Haryana High Court (2016-08-31)
• DAYA SINGH AND ORS. v. BATHINDA IMPROVEMENT TRUST, BATINDA — Punjab & Haryana High Court (2016-08-31)
• TARSEM KUMAR AND ORS. v. BATHINDA IMP. TRUST AND ORS. — Punjab & Haryana High Court (2016-08-31)
• BATHINDA IMPROVEMENT TRUST v. ANITA GARG AND OTHERS — Punjab & Haryana High Court (2016-08-31)
• BATHINDA IMPROVEMENT TRUST v. MOHAN LAL AND ORS. — Punjab & Haryana High Court (2016-08-31)