NAVITA SINGH,. GIRISH AGNIHOTRI

357 recorded High Court judgment(s) · 2014–2023

Courts

Disposal nature

Recent judgments

• OM PAL ETC v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-18)
• KRISHAN CHANDER v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-18)
• ANJU JAIN v. INDIAN BANK — Punjab & Haryana High Court (2018-05-29)
• MAHIMA SHARMA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-05-24)
• SWADESHI ENTERPRISES v. STATE BANK OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-22)
• INDIA INFOLINE FINANACE LTD v. DISTRICT MAGISTRATE CUM DEPUTY COMMISSIONER LUDHIANA PUNJAB AND ORS — Punjab & Haryana High Court (2018-05-17)
• DINESH v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2018-05-17)
• MUNNI DEVI @ MANORMA v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2018-05-14)
• REKHA RANI v. CHANDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2018-05-11)
• HUKAM CHAND v. CENTRAL ADMINSTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2018-05-10)