NAVITA SINGH,. ASHOK KUMAR VERMA

1,813 recorded High Court judgment(s) · 2016–2018

Courts

Disposal nature

Recent judgments

• THE COMMISSIONER OF INCOME TAX v. M/S INTERNATIONAL LEGGUARD — Punjab & Haryana High Court (2018-10-03)
• THE COMMISSIONER OF INCOME TAX v. M/S MOHINDER SINGH — Punjab & Haryana High Court (2018-10-03)
• PR. COMMISSIONER OF INCOME TAX HISSAR v. M/S MARVEL TEA ESTATE INDIA LTD — Punjab & Haryana High Court (2018-10-03)
• HARISH CHANDER AND ANR v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2018-10-03)
• THE COMMISSIONER OF INCOME TAX v. M/S SUKHJIT STARCH AND CHEMICALS LTD — Punjab & Haryana High Court (2018-10-03)
• CIT, KARNAL v. M/S AMAR NATH RAJ BAHADUR OLD ANAJ MANDI KAITHAL — Punjab & Haryana High Court (2018-10-03)
• JINANDER SINGH v. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS — Punjab & Haryana High Court (2018-10-03)
• COMMISSIONER OF INCOME TAX CHANDIGARH v. M/S CH LEKH RAJ EDUCATIONAL AND CHARITABLE — Punjab & Haryana High Court (2018-10-01)
• SUBE SINGH v. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. — Punjab & Haryana High Court (2018-10-01)
• COMMISSIONER OF INCOME TAX v. EASTMAN INDUSTRIES — Punjab & Haryana High Court (2018-09-28)