NAVITA SINGH,. ARUN PALLI
647 recorded High Court judgment(s) · 2014–2016
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| Punjab & Haryana High Court | 647 |
Disposal nature
| DISPOSED OF | 482 |
| DISMISSED | 108 |
| ALLOWED | 57 |
Recent judgments
- JAGTAR SINGH v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR AND ORS — Punjab & Haryana High Court (2016-10-26)
- NACHHATAR SINGH v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR AND ORS — Punjab & Haryana High Court (2016-10-26)
- SURINDER SINGH v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
- SADHU SINGH & ORS v. TRIBUNAL, IMPROVEMENT TRUST, JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
- KARNAIL SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-10-26)
- PRITAM SINGH AND OTHERS v. TRIBUNAL, IMPROVEMENT TRUST, JALANDHAR AND OTHERS — Punjab & Haryana High Court (2016-10-26)
- RANJIT SINGH v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
- LACHHMAN SINGH v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
- MALKIAT SINGH & ORS v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
- JATINDER KUMAR SEHGAL @ TEJINDER LAL v. TRIBUNAL IMPROVEMENT TRUST JALANDHAR & ORS — Punjab & Haryana High Court (2016-10-26)
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