NAVITA SINGH

225 recorded High Court judgment(s) · 2006–2019

Courts

Disposal nature

Recent judgments

• ORIENTAL INSURANCE COMPANY LTD. v. NEPAL SINGH AND ORS — Punjab & Haryana High Court (2019-05-29)
• GURDEEP KAUR ETC. v. HARIZAN ALIAS THE SCHEDULE CASTES CO-OPERATIVE LAND OWNING SOCIETY LIMITED — Punjab & Haryana High Court (2018-05-18)
• AMRITPAL SINGH v. GURLAL SINGH ETC. — Punjab & Haryana High Court (2017-12-04)
• MOHAMED. ISHAQ v. STATE OF HARYANA — Punjab & Haryana High Court (2017-11-03)
• RAVINDER SINGH v. PUNJAB STATE TRANSMISSION CORPORATION LTD. & ORS. — Punjab & Haryana High Court (2016-11-29)
• TEJINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-11-29)
• ISHAR SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-11-29)
• JAGJIT SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-11-29)
• ASHOK KUMAR v. RAJINDER PARSAD — Punjab & Haryana High Court (2016-09-09)
• ASHOK KUMAR v. RAJINDER PARSAD — Punjab & Haryana High Court (2016-09-09)