NAVIN SINHA,. SHAILESH KUMAR SINHA

111 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• The State Of Bihar Through The Chief Secretary, Patna v. Dr. Md. Usman and Ors. — Patna High Court (2014-02-05)
• Vishal Pratap Singh v. The State Of Bihar and Ors — Patna High Court (2014-01-08)
• Devendra Kumar Rai v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Md. Gulam Mustafa Ansari v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Ganesh Kumar Jha v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Vijay Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Ram Bali Prasad v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Dhrub Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Murlidhar Jha v. The State Of Bihar and Ors — Patna High Court (2013-12-24)
• Hari Shankar Prasad v. The State Of Bihar and Ors — Patna High Court (2013-12-24)