NAVIN SINHA, PRITINKER DIWAKER

26 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• SURESH KUMAR v. STATE — Chhattisgarh High Court (2014-10-10)
• Anupa Das v. C.g.public Service Commission And Anr. — Chhattisgarh High Court (2014-10-10)
• PRABHURAM v. THE STATE OF M.P. — Chhattisgarh High Court (2014-10-10)
• M/s Ramkey Infrastructure Limited v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2014-10-10)
• SONU RAM AND ANR. v. STATE — Chhattisgarh High Court (2014-10-10)
• Ku. Sarla Verma v. The Directorate Of Tech. Edu. C.g. and Ors. — Chhattisgarh High Court (2014-10-10)
• Ishwar Das Vaishnav v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-10-09)
• Duryodhan v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-10-09)
• YASHWANT BHAKTANI v. THE STATE OF M.P. — Chhattisgarh High Court (2014-10-09)
• State Of Chhattisgarh And Anr. v. Madan Lal Gupta And Anr. — Chhattisgarh High Court (2014-10-08)