LexNAVIN SINHA, INDER SINGH UBOWEJA
122 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 122 |
Disposal nature
| DISMISSED | 48 |
| ALLOWED | 38 |
| WITHDRAWN | 15 |
| DISPOSED OFF | 12 |
| PARTLY ALLOWED | 7 |
| ABATED | 1 |
| INFRUCTUOUS | 1 |
Recent judgments
- BADAL RAKSEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-10-10)
- KAPIL PURI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-10-10)
- SARVESHWAR BARIK @ BABU v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2014-10-10)
- PEELA DAS @ PEELA SAI and ORS. v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-10-10)
- ISHWAR PRASAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2014-10-10)
- Smt.kamayani Kashyap v. State Of Chhattisgarh And Ors. — Chhattisgarh High Court (2014-09-11)
- Devnarayan Agarwal v. Ghasi Ram Bansal And Ors. — Chhattisgarh High Court (2014-09-11)
- Ashish Rathia v. Union Of India And Ors. — Chhattisgarh High Court (2014-09-11)
- Alok Sharma v. State Of Chhattisgarh and Ors. — Chhattisgarh High Court (2014-09-11)
- DR.PRATAP AGRAWAL v. STATE OF CHHATTISGARH AND ORS. — Chhattisgarh High Court (2014-09-11)