LexNAVIN SINHA
13,187 recorded High Court judgment(s) · 2005–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 13187 |
Disposal nature
| (unspecified) | 11027 |
| DISPOSED | 1149 |
| DISMISSED | 381 |
| ALLOWED | 203 |
| WITHDRAWN | 178 |
| BAIL GRANTED | 174 |
| REJECTED | 47 |
| D.F.D. FOR NON APPEARANCE | 17 |
Recent judgments
- Hafiz Ansari @ Hafij Ansari v. State Of Bihar and Anr — Patna High Court (2014-07-02)
- Raghubir Kamat v. The State Of Bihar — Patna High Court (2014-07-02)
- Lalita Devi v. The Union Of India, Represented By General Lmanager, East Central Railway, Hazipur — Patna High Court (2014-07-02)
- Kishori Mahto v. The State Of Bihar — Patna High Court (2014-07-02)
- Jitendra Rai @ Kaushal Kishore Rai v. The State Of Bihar — Patna High Court (2014-07-02)
- Vindhyawasini Devi and Ors. v. Rajkiya Buniyadi Vidyalaya and Ors. — Patna High Court (2014-07-01)
- SHRIMATI BACHI DEVI @ BACHHI D v. SHOBHA DEVI and ORS. — Patna High Court (2014-07-01)
- SAHEB HUSSAIN and ORS v. ALI IMAM and ORS — Patna High Court (2014-06-30)
- Most. Champa Kuer v. Harendra Kumar Singh and Ors — Patna High Court (2014-06-30)
- Ram Sewak Roy v. The State Of Bihar and Ors — Patna High Court (2014-06-25)