NAVIN CHAWLA, . SHALINDER KAUR
1,052 recorded High Court judgment(s) · 2024–2026
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| Delhi High Court | 1052 |
Disposal nature
| (unspecified) | 1052 |
Recent judgments
- LOTUS HERBALS PRIVATE LIMITED v. DPKA UNIVERSAL CONSUMER VENTURES PRIVATE LIMITED & ORS. — Delhi High Court (2026-02-16)
- BHARTI BAHUGUNA v. KENDRIYA VIDYALAYA SANGATHAN & ORS — Delhi High Court (2025-09-02)
- MOHD SALEEM KHAN v. STATE (GOVT. OF NCT OF DELHI) — Delhi High Court (2025-09-02)
- SMT.RAKESH KUMARI v. THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN AND ANR. — Delhi High Court (2025-09-02)
- ABDUL KHALID SAIFI @KHALID SAIFI v. STATE — Delhi High Court (2025-09-02)
- GULFISHA FATIMA v. STATE GOVT OF NCT OF DELHI — Delhi High Court (2025-09-02)
- SHADAB AHMED v. STATE OF NCT OF DELHI — Delhi High Court (2025-09-02)
- BIJAY KUMAR JHA v. THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN & ANR. — Delhi High Court (2025-09-02)
- VUTLA SUBBARAO v. THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN & ORS. — Delhi High Court (2025-09-02)
- USHA KIRAN DHAMIJA v. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN & ANR. — Delhi High Court (2025-09-02)
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