NAVIN CHAWLA, . RENU BHATNAGAR

491 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SATISH OSWAL v. STATE AND ANR — Delhi High Court (2025-10-06)
• VIJAY SINGH & ORS v. UNION OF INDIA & ORS — Delhi High Court (2025-07-23)
• HARENDRA AND ORS. v. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS. — Delhi High Court (2025-07-23)
• UNION OF INDIA v. SATHYAN PILLAI — Delhi High Court (2025-07-23)
• DR HARINDER PAL SINGH BHULLAR v. DEPARTMENT OF LEGAL AFFAIR — Delhi High Court (2025-07-22)
• UNION OF INDIA AND ORS v. RASHMI SINHA — Delhi High Court (2025-07-22)
• ANOKHE LAL v. GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2025-07-22)
• UNION OF INDIA & ORS. v. ASHOK KUMAR AGARWAL & ANR. — Delhi High Court (2025-07-21)
• GOVT OF NCT OF DELHI AND ORS v. MANOJ KUMAR AND ANR — Delhi High Court (2025-07-21)
• MUNICIPAL CORPORATION OF DELHI v. ZARRIN BANO — Delhi High Court (2025-07-21)