NAVIN CHAWLA, . MADHU JAIN

550 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• DELHI POLICE & ANR. v. SUDHEER KUMAR — Delhi High Court (2026-03-25)
• SMT NIRAMAL DEVI v. GOVERNMENT OF NCT OF DELHI AND ANR — Delhi High Court (2026-01-07)
• RAMESH CHANDER SHARMA v. UNION OF INDIA AND ORS — Delhi High Court (2025-12-24)
• NEERAJ AGARWAL v. SECRETARY, DOPT AND OTHERS — Delhi High Court (2025-12-24)
• UNION OF INDIA & ANR. v. NARESH CHAND SHARMA & ANR. — Delhi High Court (2025-12-23)
• MOHKAM SINGH v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2025-12-23)
• UNION OF INDIA & ANR. v. B. K. DUTTA — Delhi High Court (2025-12-23)
• UNION OF INDIA v. GALI SREEDHAR — Delhi High Court (2025-12-23)
• PRAMOD KUMAR RAWAT v. UNION OF INDIA — Delhi High Court (2025-12-23)
• GOVT OF NCT OF DELHI AND ORS. v. CT ANUJ KUMAR — Delhi High Court (2025-12-23)