NAVIN CHAWLA
5,126 recorded High Court judgment(s) · 2006–2025
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| Delhi High Court | 5126 |
Disposal nature
| (unspecified) | 5126 |
Recent judgments
- PRATAP SINGH AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2025-07-24)
- DELHI DEVELOPMENT AUTHORITY v. SHRI RAMESH LAKHWANI (DECEASED) — Delhi High Court (2025-07-24)
- UOI & ORS. v. J.P.VERMA &ORS. — Delhi High Court (2025-07-24)
- RAKESH KUMAR v. CENTRAL PUBLIC INFORMATION OFFICER AND ANR. — Delhi High Court (2025-01-28)
- PUBLIC INFORMATION OFFICER OFFICE OF DISTRICT v. MR. HARISH LAMBA — Delhi High Court (2025-01-28)
- INTERNATIONAL RESEARCH PARK LABORATORIES LTD v. DIRECTORATE GENERAL OF FOREIGN TRADE — Delhi High Court (2025-01-13)
- HAMBURG SUD INDIA PVT LTD & ANR. v. UNION OF INDIA & ORS. — Delhi High Court (2024-12-23)
- DR BERND AUGUSTIN v. UNION OF INDIA & ANR — Delhi High Court (2024-12-12)
- ANIL KUMAR @ SARDUL SINGH v. GOVERNMENT OF NCT OF DELHI — Delhi High Court (2024-11-28)
- PRINCIPAL DIRECTOR OF INCOME TAX (INV.)-1 v. ASHWANI KUMAR — Delhi High Court (2024-11-14)
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