LexNAVEEN SRIVASTAVA,PANKAJ NAQVI
66 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 66 |
Disposal nature
| Dismissed on merits | 35 |
| Disposed off/Decided on merits | 25 |
| Allowed/Partly Allowed on merits | 3 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- ANAND SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- SMT. GULNOOR FATMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- SHANKARA NAND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-19)
- GULSAWA AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- KHURSHEED KHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-19)
- ANIS AHMAD v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-19)
- YOGESH KUMAR TIWARI AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-18)
- SANTRAM @ SANTRAJ v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-08-18)
- SHIV SHARAN UPADHYAY v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-08-18)
- SURYA PRAKASH AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-18)