LexNAVEEN SRIVASTAVA,MAHESH CHANDRA TRIPATHI
128 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 128 |
Disposal nature
| Disposed off/Decided on merits | 79 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 24 |
| Dismissed on merits | 24 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SMT. GUDIYA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-29)
- SMT. ISHA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-11-29)
- MANOJ SHUKLA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-29)
- NITISH AGRAWAL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-29)
- SAQIB v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-29)
- VIJAI SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-29)
- ANITA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-29)
- RAVINDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-29)
- TILAK BABU AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-29)
- SHYAMENDRA PRATAP SINGH AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-11-29)