LexNAVEEN SRIVASTAVA
941 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 941 |
Disposal nature
| Allowed/Partly Allowed on merits | 434 |
| Disposed off/Decided on merits | 359 |
| Dismissed on merits | 107 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 41 |
Recent judgments
- RISHI KUMAR v. State of U.P. AND ANOTHER — Allahabad High Court (2021-12-16)
- MAHIPAL AND 6 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2021-12-16)
- ANSHUMAN SINGH AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2021-12-16)
- RINKU SINGH PATEL v. State of U.P. — Allahabad High Court (2021-12-16)
- MOHD. SONU ALIAS SONU v. State of U.P.AND ANOTHER — Allahabad High Court (2021-12-16)
- BHURA S/O LATE MALKHAN SINGH v. STATE OF U.P. and ANOTHER — Allahabad High Court (2021-12-15)
- ANIL KUMAR SINGH AND ANOTHER v. STATE OF U.P.AND ANOTHER — Allahabad High Court (2021-12-15)
- SHARIK @ SADIK v. State of U.P. AND ANOTHER — Allahabad High Court (2021-12-15)
- KRISHNA YADAV v. State of U.P. AND ANR. — Allahabad High Court (2021-12-15)
- MOHD. TAHIR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2021-12-15)