NAVANITI PRASAD SINGH,. VIKASH JAIN

27 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• Arvind Kumar Prasad v. Geeta Prasad — Patna High Court (2017-03-15)
• The Managing Director and Ors v. The State Of Bihar and Ors — Patna High Court (2017-03-15)
• Kaushalendra Kumar v. The State Of Bihar and Ors — Patna High Court (2017-03-15)
• Mohan Miskar v. The State Of Bihar and Ors — Patna High Court (2017-03-06)
• SHIBO YADAV @ SHIVU YADAV v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2017-03-03)
• Ravi Pratap Mishra v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2017-03-02)
• Shankar Mahto v. The State Of Bihar and Ors — Patna High Court (2017-03-02)
• The State Of Bihar v. Md. Munna @ Mukesh Yadav — Patna High Court (2017-02-23)
• The State Of Bihar Through The District Magistrate, Buxar v. Bishwanath Singh and Ors — Patna High Court (2017-02-23)
• Ashok Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2017-02-23)