NAVANITI PRASAD SINGH, . RAJA VIJAYARAGHAVAN V
318 recorded High Court judgment(s) · 2017–2017
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| Kerala High Court | 318 |
Disposal nature
| DISPOSED OF | 139 |
| DISMISSED | 84 |
| CLOSED | 34 |
| ALLOWED | 30 |
| DISMISSED AS WITHDRAWN | 21 |
| DISMISSED AS NOT PRESSED | 7 |
| PARTLY ALLOWED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- KERALA SELF FINANCING DENTAL COLLEGE MANAGEMENTS CONSORTIUM v. STATE OF KERALA — Kerala High Court (2017-11-02)
- JANET J v. STATE OF KERALA — Kerala High Court (2017-11-02)
- TRAVANCORE DEVASWOM BOARD v. THE HON'BLE LOK AYUKTA — Kerala High Court (2017-11-02)
- M.R.JAYAPRASAD v. THE REGISTRAR OF CO-OPERATIVE SOCIETIES — Kerala High Court (2017-11-01)
- KOLAZHI SERVICE CO-OPERATIVE BANK LTD. NO. 564 v. SOMAKUMARAN.T — Kerala High Court (2017-11-01)
- THE PRINCIPAL v. KERALA UNIVERSITY OF HEALTH SCIENCES — Kerala High Court (2017-11-01)
- MOHAMMED GAFFAR.K v. THE MANAGER, HDFC BANK LTD — Kerala High Court (2017-11-01)
- K.G.RAJA MOHAN v. SMT. NALINI NETTO IAS — Kerala High Court (2017-11-01)
- M.E.S.PONNANI COLLEGE v. DEBASHISH KUMAR BEHRA — Kerala High Court (2017-11-01)
- SALIM C.Y v. THE AUTHORIZED OFFICER — Kerala High Court (2017-10-31)
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