NAVANITI PRASAD SINGH,. JITENDRA MOHAN SHARMA

178 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• Sanjay Choudhary @ Sanjay Jaiswal v. Anjali Devi — Patna High Court (2016-12-19)
• Pappu Kumar Yadav v. The State Of Bihar and Ors — Patna High Court (2016-12-09)
• Chandrakala Devi v. The State Of Bihar and Ors — Patna High Court (2016-12-09)
• Satya Narayan Rai v. The State Of Bihar and Ors — Patna High Court (2016-12-09)
• Md. Firoz Ahmad v. The State Of Bihar and Ors — Patna High Court (2016-12-08)
• Jagrani Devi v. State Of Bihar and Anr — Patna High Court (2016-12-08)
• Soman Mandal v. The State Of Bihar and Ors — Patna High Court (2016-12-08)
• Nirmala Roy v. The State Of Bihar and Ors — Patna High Court (2016-12-06)
• Vikash Kumar v. Rita Devi @ Veena Devi — Patna High Court (2016-12-05)
• Mohan Yadav v. The State Of Bihar and Ors — Patna High Court (2016-12-01)