NAVANITI PRASAD SINGH,. HEMANT GUPTA

43 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Rajendra Prasad Sah v. The State Of Bihar and Ors — Patna High Court (2016-03-30)
• The Union Of India Ors v. Vikash Kumar — Patna High Court (2016-03-09)
• Sahara India and Ors v. Umesh Prasad. Choudhary and Ors — Patna High Court (2016-03-09)
• The State Of Bihar and Ors v. Satya Narayan Gupta and Ors — Patna High Court (2016-03-04)
• Jai Ram Sharma v. The Union Of India and Ors — Patna High Court (2016-03-04)
• Union Of India and Ors v. Laxmi Sah and Ors — Patna High Court (2016-03-04)
• Sheo Shankar Singh @ Shankar Singh and Ors v. The State Of Bihar and Ors — Patna High Court (2016-03-03)
• Tripta Narain Yadav v. The State Of Bihar and Ors — Patna High Court (2016-03-03)
• The State Of Bihar and Ors v. Chandeshwar Rai — Patna High Court (2016-03-03)
• Umesh Chandra Prasad v. The Union Of India and Ors — Patna High Court (2016-03-03)