NAVANITI PRASAD SINGH, ANTONY DOMINIC

96 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• N.C.JOHN v. THE STATE OF KERALA — Kerala High Court (2017-04-12)
• SHINE MATHEW v. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY — Kerala High Court (2017-04-12)
• NASEERA BACKER v. THE BRANCH MANAGER — Kerala High Court (2017-04-12)
• RAJAN P.THODIYOOR v. STATE OF KERALA — Kerala High Court (2017-04-12)
• N.C.JOHN v. STATE OF KERALA — Kerala High Court (2017-04-12)
• MAHATMA GANDHI UNIVERSITY v. DEEPTHI PRADEEP — Kerala High Court (2017-04-12)
• K.SIVAPRASAD v. THE DISTRICT CO-OPERATIVE BANK — Kerala High Court (2017-04-12)
• M/S.NET BIOS TECHNOLOGIES(P) LIMITED v. THE AUTHORIZED OFFICER — Kerala High Court (2017-04-12)
• V.K. JANARDHANAN NAIR v. JOICE JOSEPH — Kerala High Court (2017-04-11)
• MOHAMMED SHAFI K.C. v. UNION OF INDIA — Kerala High Court (2017-04-11)