NAVANITI PRASAD SINGH
3,224 recorded High Court judgment(s) · 2004–2017
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3224 |
Disposal nature
| DISPOSED | 1118 |
| BAIL GRANTED | 963 |
| DISMISSED | 533 |
| ALLOWED | 347 |
| WITHDRAWN | 130 |
| D.F.D. FOR NON APPEARANCE | 53 |
| REJECTED | 45 |
| DISPOSAL WITH OBSERVATION | 29 |
Recent judgments
- Prashikeshit Mahila Barojgar Swasthya Karyakarta A. N. M. v. The State Of Bihar Through Sri R K Mahajan, The Secretary, Health Department, Bihar, Patna and Ors — Patna High Court (2017-02-20)
- Dayanand Thakur v. The State Of Bihar Through Its Secretary Department Of Finance Namely Sri Ravi Mittal Govt. Of Bihar — Patna High Court (2017-02-20)
- Niranjan Kumar v. The State Of Bihar and Ors — Patna High Court (2017-02-17)
- Dr. Ram Kumar Jha v. The State Of Bihar Through Mr. Anjani Kumar Singh The Chief Secretary Govt. Of Bihar and Ors — Patna High Court (2017-02-17)
- PARMESHWAR YADAV @ GOPE and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2017-02-17)
- Bishwanath Thakur v. The State Of Bihar and Ors — Patna High Court (2017-02-17)
- Dr. Mahendra Kumar Benipuri v. The State Of Bihar and Ors — Patna High Court (2017-02-17)
- Maheshwar Prasad Jaiswal v. The State Of Bihar and Ors — Patna High Court (2017-02-17)
- Mithila Minority Dental College And Hospital v. The Union Of India and Ors — Patna High Court (2017-02-17)
- Brahma Narayan Das v. The State Of Bihar and Ors — Patna High Court (2017-02-17)
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