NAVANITI PRASAD SINGH

54 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• N.P.POULOSE v. STATE OF KERALA — Kerala High Court (2017-11-03)
• TESLA THOMAS v. STATE OF KERALA — Kerala High Court (2017-11-03)
• ABDUL KHADER v. STATE BANK OF INDIA — Kerala High Court (2017-11-03)
• MUHAMMED SHAFEEKH K v. SUNDARAM BNP PARIBAS HOME FINANCE LTD — Kerala High Court (2017-11-02)
• SEBASTIAN VARGHESE v. SUNDARAM PNB PARIBAS HOME FINANCE LTD — Kerala High Court (2017-10-31)
• N.S.ARUNKUMAR v. THE CONVENER & GENERAL MANAGER,SINGLE WINDOW CLEARANCE BOARD — Kerala High Court (2017-10-31)
• S. RAMAKRISHNA SARMA v. THE STATE OF KERALA — Kerala High Court (2017-10-30)
• ELDHO v. SHEEJA — Kerala High Court (2017-10-30)
• P.V.PONNAPPAN v. BALACHANDRAN — Kerala High Court (2017-10-27)
• NISAMUDEEN @ NIZAMON v. STATE OF KERALA — Kerala High Court (2017-10-27)