NAVANITI PRASAD SINGH

34 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• RAJAN KUMAR @ RAJAN LOHANIandORS v. STATE OF BIHAR — Patna High Court (2016-10-27)
• SHEO PUJAN SINGH and ORS v. STATE OF BIHAR — Patna High Court (2016-10-27)
• Patna City Bar Association v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
• M/s Tarangni Liquors Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Lt. Col. Retd. Shiv Nath Jha v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• M/s Shiva Laboratories Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Saheb Kumar v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Dr. Anil Kumar Prasad Sinha v. The State Of Bihar and Anr — Patna High Court (2016-09-30)
• M/s Blooms Liquors Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Ram Sumir Sharma v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2016-09-30)