NAVANITI PRASAD SINGH

28 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• District Bar Association v. The State Of Bihar and Ors — Patna High Court (2016-10-27)
• Shailesh Kumar Sinha v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• M/s M. J. and Sons Distillery and Breweries Pvt. Ltd. v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• M/s Samrat Laboratories v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Patna Zila Vikrit Sushav Khurda Vikrata Anugyadhari Sangh v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Ananta Unique Services Pvt. v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Shiv Shankar Prasad and Ors v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• Dr. Priya Ranjan v. The State Of Bihar and Ors — Patna High Court (2016-09-30)
• All India Brewers Association v. The State Of Bihar Through The Principal Secretary, Registration, Excise and Prohibition Department — Patna High Court (2016-09-30)
• Confederation Of Indian Alcoholic Beverage Companies and Anr v. The State Of Bihar and Ors — Patna High Court (2016-09-30)