NATIONAL LOK ADALAT,V. R. KACHARE , I/C REGISTRAR (JUDICAL I)
29 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 29 |
Disposal nature
| Allowed To be withdrawn | 20 |
| Disposed Off | 9 |
Recent judgments
- THE STATE OF MAHARASHTRA v. ANIL VITHALRAO PASALKAR — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA v. SHRI DINKAR LAXMAN PASALKAR (DECEASED) BY LRS. — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA v. SHANTARAM KERU NAIKODI — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA v. APPA RAGHU DONE — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA AND ORS. v. MAGAN NANA RODHAL AND ANR. — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA AND ORS. v. PANDURANG BHAGUJI ROUNDHAL AND ORS. — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA v. RAGHUNATH SHANKAR PASALKAR — Bombay High Court (2019-12-14)
- THE STATE OF MAHRASHTRA v. CHANDRAKANT JAYARAM MORE — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA v. SHOBHA SOPANRAO PASALKAR — Bombay High Court (2019-12-14)
- THE STATE OF MAHARASHTRA v. ANANT BALVANT PASALKAR — Bombay High Court (2019-12-14)
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