NATIONAL LOK ADALAT,V. B. KAKATKAR, REGISTRAR, CPC

20 recorded High Court judgment(s) · 2019–2019

Courts

Bombay High Court

Allowed To be withdrawn	17
Disposed Off	3

THE STATE OF MAHARASHTRA v. SHRI. BHIKA GANPAT TALEKAR — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. RESHMABAI RANGANATH TALEKAR — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. GOVIND T. POTE — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. YASHWANT MAHASU DEORE — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. BAHINABAI TRIMBAK KOKANI (DECDCEASED) THR.LEGAL HEIRS SHRI. DEOMAN GOTIERAM PAWAR — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. TRIMBAK P. TALEKAR — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. BALWANT S. PAWAR — Bombay High Court (2019-12-14)
THE STATE OF MAH'TRA v. SALIRAM BHAURAO THOKE — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA THROUGH THE SPECIAL LAND ACQUISITION OFFICER, NO. II v. SMT. SAYAJABAI MOHAN WAGH DECEASED THROUGH HIS LRS — Bombay High Court (2019-12-14)
THE STATE OF MAHARASHTRA v. BAHINABAI TRIMBAK KOKANI (DECDCEASED) THR.LEGAL HEIRS SHRI. DEOMAN GOTIERAM PAWAR — Bombay High Court (2019-12-14)